Hon'Ble The Chief Justice ... vs For The
2023 Latest Caselaw 157 Tri

Citation : 2023 Latest Caselaw 157 Tri
Judgement Date : 9 February, 2023

Tripura High Court

Hon'Ble The Chief Justice ... vs For The on 9 February, 2023

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          RFA NO.09.OF 2022

       HON'BLE THE CHIEF JUSTICE (ACTING)
Present:
For the Appellant(s)            : Mr. S.M. Chakraborty, Sr. Advocate.
                                  Mrs. P. Chakraborty, Advocate.

For the Respondent(s)           : Mr. A. Sengupta, Advocate.

09.02.2023

Order

Arguments heard.

Judgment reserved.

CHIEF JUSTICE (ACTING)

suhanjit

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