Mr. Somik Deb vs Mr. D. Bhattacharjee
2023 Latest Caselaw 125 Tri

                 HIGH COURT OF TRIPURA
                         AGARTALA
                   Cont. Cas (C) 181 /2022
              Alongwith Cont. Cas (C) 182 /2022
                   Cont. Cas (C) 183 /2022

For the Petitioner(s)     :     Mr. Somik Deb, Sr. Advocate
                                Mr. K. Debnath, Advocate
For Respondent(s)         :     Mr. D. Bhattacharjee, Sr. Advocate

Mr. S. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 03/02/2023

Heard Mr. Somik Deb, learned senior counsel assisted by Mr. K. Debnath, learned counsel appearing for the petitioners. Also heard Mr. D. Bhattacharjee, learned senior counsel assisted by Mr. S. Saha, learned counsel for the respondent-contemnors The order dated 06.12.2022 passed by the Division Bench might be misconstrued by the contemnors. However, it is made clear that if the petitioners succeed in the SLP, then, all benefits have to be provided to the original writ petitioners w.e.f. the date of the judgment passed by the learned Single Judge of this court.

With the above observation and direction, these contempt applications stand disposed.

JUDGE

Saikat