Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manideepa Das And Ors vs The State Of Tripura And Ors
2023 Latest Caselaw 653 Tri

Citation : 2023 Latest Caselaw 653 Tri
Judgement Date : 21 August, 2023

Tripura High Court
Manideepa Das And Ors vs The State Of Tripura And Ors on 21 August, 2023
                                   Page 1 of 2




                         HIGH COURT OF TRIPURA
                               AGARTALA

                                WA NO.37 OF 2023

Manideepa Das and ors.
                                                         ......... Appellant(s)

                                 VERSUS

The State of Tripura and ors.
                                                     ...... Respondent(s)

WITH

WA NO.38 OF 2023

Sri Bikash Bhandari and ors.

......... Appellant(s)

VERSUS

The State of Tripura and ors.

...... Respondent(s) WITH

WA NO.42 OF 2023

Bijan Chakraborty and anr ......... Appellant(s)

VERSUS

The State of Tripura and ors.

...... Respondent(s)

For Appellant(s) : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate.

For Respondent(s) : Mr. D. Bhattacharjee, G.A.

Mr. S. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE T. AMARNATH GOUD

_O_R_D_E_R_

21.08.2023

Learned Sr. counsel Mr. P. Roy Barman assisted by Mr. Samarjit

Bhattacharjee, learned counsel appearing for the appellants submits that one more

appeal in the case of Debjyoti Shome and ors Vs. The State of Tripura and ors

arising out of the common impugned Judgment has not yet been tagged with the

instant batch of appeals. Learned counsel Mrs. S. Deb(Gupta) submits that there

are 3(three) more appeals i.e. W.A. No.52 of 2023, W.A. No.54 of 2023 and W.A.

No.88 of 2023 having same impugned Judgment which may also be tagged along

with the instant batch of appeals.

It is also submitted by the learned counsel for the petitioner that

since the issue is of wide amplitude and affects large number of persons, the

appeals may be admitted for hearing.

Accordingly, the instant appeals are admitted for hearing with W.A.

No.52 of 2023, W.A. No.54 of 2023, W.A. No.88 of 2023 and Debjyoti Shome

and ors Vs. The State of Tripura and ors. 4(four) appeals be also listed along with

the instant appeals on the next date.

List the matters on 25.09.2023.




           (T. Amarnath Goud), J                                     (Aparesh Kumar Singh), CJ
Suhanjit
RAJKUMAR        Digitally signed by RAJKUMAR

SUHANJIT        SUHANJIT SINGHA
                Date: 2023.08.22 15:07:43

SINGHA          +05'30'
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter