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Sri Krishna Kumar Singh vs The State Of Tripura And 6 Ors
2023 Latest Caselaw 634 Tri

Citation : 2023 Latest Caselaw 634 Tri
Judgement Date : 14 August, 2023

Tripura High Court
Sri Krishna Kumar Singh vs The State Of Tripura And 6 Ors on 14 August, 2023
                                                                      Page 1 of 1




                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA
                                                             WP(C) No.435 of 2023
                                   Sri Krishna Kumar Singh                     [[




                                                                                      ....Petitioner(s)
                                                      Versus
                               The State of Tripura and 6 Ors.        [[




                                                                                     ....Respondent(s)

For the Petitioner(s) : Mr. A.K. Pal, Advocate For the Respondent(s) : Mr. M. Debbarma, Addl. GA [

HON'BLE MR. JUSTICE ARINDAM LODH Order 14/08/2023

Mr. A.K. Pal, learned counsel appearing for the petitioner has submitted that the instant writ petition is covered by a judgment dated 24.01.2014 passed by this Court in connection with WP(C) No.61 of 2013 titled as Swapan Kumar Dey vs. Airport Authority of India and Ors.

Mr. M. Debbarma, learned Addl. GA appearing for the respondents-State has sought for some accommodation to file counter affidavit.

Prayer stands allowed.

List the matter on 21.08.2023.

JUDGE

SANJAY Digitally signed by SANJAY GHOSH

GHOSH Date: 2023.08.14 17:32:08 +05'30'

 
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