Mr. B. N. Majumder vs Unknown
2023 Latest Caselaw 318 Tri

Citation : 2023 Latest Caselaw 318 Tri
Judgement Date : 20 April, 2023

Tripura High Court

Mr. B. N. Majumder vs Unknown on 20 April, 2023

                   HIGH COURT OF TRIPURA
                         AGARTALA

                        Cont. Cas(C) 22 of 2023

For the Petitioner(s)             :      Mr. B. N. Majumder, Sr. Advocate
                                         Mr. B. Paul, Advocate
For Contemnor(s)                  :      None


             HON'BLE MR. JUSTICE ARINDAM LODH

                                      Order
20/04/2023

Mr. B. N. Majumder, learned senior counsel submits that the

judgment and order dated 10.01.2022, passed by this Court is complied

with.

In view of the above submission, the present contempt application

stands closed.

JUDGE

Rohit

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