Present vs For The
2023 Latest Caselaw 299 Tri

Citation : 2023 Latest Caselaw 299 Tri
Judgement Date : 12 April, 2023

Tripura High Court

Present vs For The on 12 April, 2023

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                        HIGH COURT OF TRIPURA
                             AGARTALA
                        MAC APP NO.40 OF 2022
                              Along with
                        MAC APP. NO.38 OF 2022

             HON'BLE THE CHIEF JUSTICE (ACTING)

Present:
For the Appellant(s)             : Mr. K. De, Advocate.

For the Respondent(s)            : Mr. S. Lodh, Advocate.

Ms. A. Saha, Advocate.

12.04.2023

Order

Arguments heard.

Judgment reserved.

CHIEF JUSTICE (ACTING)

suhanjit

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