Present vs For The
2023 Latest Caselaw 296 Tri

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                        HIGH COURT OF TRIPURA
                             AGARTALA
                        MAC APP NO.40 OF 2022
                              Along with
                        MAC APP NO.38 OF 2022

           HON'BLE THE CHIEF JUSTICE (ACTING)

Present:
For the Appellant(s)                : Mr. K. De, Advocate.

For the Respondent(s)               : Mr. S. Lodh, Advocate.

Ms. A. Saha, Advocate.

11.04.2023

Order

Mr. S. Lodh, learned counsel appearing for the

respondents' request some time for placing judgment in support

of his argument for confirming the head under which loss

towards love and affection has been awarded.

Mr. K. De, learned counsel appearing for the

appellant-Insurance Company contends that awarding of

Rs.5,00,000/- towards the head of love and affection is on the

higher side and unreasonable, whereas as per Magma(Supra),

Rs.40,000/- would be reasonable. For considering the same, list

this matter on 12.04.2023(tomorrow).

CHIEF JUSTICE (ACTING)

suhanjit