Present vs For The
2023 Latest Caselaw 289 Tri

Citation : 2023 Latest Caselaw 289 Tri
Judgement Date : 5 April, 2023

Tripura High Court

Present vs For The on 5 April, 2023

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          RSA NO.04 OF 2021

           HON'BLE THE CHIEF JUSTICE (ACTING)

Present:
For the Appellant(s)            : Mr. G.K. Nama, Advocate.

For the Respondent(s)           : Mr. H. Deb, Advocate.

05.04.2023

Order

Arguments heard.

Judgment reserved.

CHIEF JUSTICE (ACTING)

suhanjit

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