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Mr. P. Roy Barman vs Mr. Debalay Bhattacharjee
2022 Latest Caselaw 888 Tri

Citation : 2022 Latest Caselaw 888 Tri
Judgement Date : 27 September, 2022

Tripura High Court
Mr. P. Roy Barman vs Mr. Debalay Bhattacharjee on 27 September, 2022
                                  Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                            Cont. Cas(C) No.41/2022

For Petitioner(s)                : Mr. P. Roy Barman, Sr. Advocate,
                                   Mr. Samarjit Bhattacharjee, Advocate.
For Respondent(s)                : Mr. Debalay Bhattacharjee, Sr. Advocate,

Mr. Partha Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 27/09/2022 (Indrajit Mahanty, C.J.)

Mr. Debalay Bhattacharjee, learned senior counsel, submits that

the SLP filed against the judgment of this Court has not yet been listed

before the Hon'ble Supreme Court but contends that within 2/3 days the

State Government shall comply with the directions passed by this Court.

List this matter on 01.11.2022.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

 
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