For The vs For The
2022 Latest Caselaw 884 Tri

                         HIGH COURT OF TRIPURA
                               AGARTALA
                             WA 458 OF 2020
                                  With
                             WA 460 OF 2020
                            WP(C) 736 OF 2022

         For the appellant (s)       : Mr. Somik Deb, Sr.Advocate.
                                       Mr. S. Majumder , Advocate.
                                       Mr. P. Roy Barman, Sr. Advocate.
                                       Mr. Samarjit Bhattacharjee, Advocate.

         For the respondent(s)       : Mr. D. Bhattacharjee, G.A.

Mr. M. Debbarma, Addl. G.A.

Mr. P. Saha, Advocate.

Mr. D. Sarkar Advocate.

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

Order 23.09.2022 Heard Mr. Somik Deb, learned senior counsel assisted by Mr. S. Majumder, learned counsel appearing for the appellants in Writ Appeal Nos.458/2020 & 460/2020 and Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the petitioner in WP(C) No. 736 of 2022. Also heard Mr. D. Bhattacharjee, learned G.A. assisted by Mr. M. Debbarma, learned Addl. G.A., Mr. P. Saha and Mr. D. Sarkar, learned counsels appearing for the State-respondents in both the appeals and writ petition.

Judgment is reserved.

                                 JUDGE                            JUDGE


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