Present vs For The
2022 Latest Caselaw 829 Tri

Citation : 2022 Latest Caselaw 829 Tri
Judgement Date : 6 September, 2022

Tripura High Court

Present vs For The on 6 September, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          RSA NO.01 OF 2020

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Appellant(s)             : Mr. S.K. Deb, Sr. Advocate.
                                   Mr. A. Dey, Advocate.

For the Respondent(s)            : Mr. D. Bhattacharjee, Sr. Advocate.

Mr. S. Das, Advocate.

06.09.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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