For vs For
2022 Latest Caselaw 824 Tri

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                   I.A.01 of 2022 in Rev. Pet.50 of 2022

               For Applicant(s)                 : Mr. Sankar Deb, Sr. Adv.
               For Respondent(s)                : Mr. Ratan Datta, Adv.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

05/09/2022

Heard Mr. Sankar Deb, learned senior counsel appearing for the

applicant.

This is an application under proviso to Rule 1 of Order XLI of the

Code of Civil Procedure for dispensing with filing of the certified copy of the

judgment and order dated 29.07.2022 in CRP 59 of 2022.

Having heard the learned counsel appearing for the parties and on

considering the averments made in this application, the prayer for dispensing with

filing of the certified copy of the judgment and order dated 29.07.2022 in CRP 59

of 2022 stands allowed.

Accordingly, this application stands disposed of.

JUDGE

Sabyasachi B