Mr. D. Bhattacharya vs Mr. Somik Deb
2022 Latest Caselaw 985 Tri

Citation : 2022 Latest Caselaw 985 Tri
Judgement Date : 24 November, 2022

Tripura High Court

Mr. D. Bhattacharya vs Mr. Somik Deb on 24 November, 2022

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                  CRP No.85 of 2022

For Petitioner(s)        :      Mr. D. Bhattacharya, GA.
                                Mr. K. De, Addl. GA.
For Respondent(s)        :      Mr. Somik Deb, Sr. Adv.

Mr. S. Majumder, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

24/11/2022

Heard Mr. D. Bhattacharya, learned GA appearing for the petitioners along with Mr. K. De, learned Addl. GA.

Heard Mr. Somik Deb, learned senior advocate appearing along with Mr. S. Majumder, learned counsel for the respondent.

The judgment is reserved.

JUDGE

Rudradeep

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