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For The vs Mr. B. Debnath
2022 Latest Caselaw 972 Tri

Citation : 2022 Latest Caselaw 972 Tri
Judgement Date : 18 November, 2022

Tripura High Court
For The vs Mr. B. Debnath on 18 November, 2022
                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                     WA 113 /2022
                                Alongwith WA 114 /2022

         For the Appellant(s)       :    Mr. SK Deb, Sr. Advocate
                                         Mr. B. Debnath, Advocate
         For the Respondent(s)      :    Mr. M. Debbarma, Addl. GA

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order 18/11/2022

Argument heard.

Judgment reserved.

                        JUDGE                                       JUDGE




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