Present vs For The
2022 Latest Caselaw 966 Tri

Citation : 2022 Latest Caselaw 966 Tri
Judgement Date : 17 November, 2022

Tripura High Court

Present vs For The on 17 November, 2022

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                                  WP(C) 761 OF 2022
Present:
    For the petitioner (s)          : Mr. Raju Datta, Advocate.

         For the respondent (s)     : Mr. R.G.Chakraborty, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 17.11.2022 Order

List the matter on 07.12.2022. In the meantime, the State- respondents shall examine the case of the petitioner whether they are covered by the judgment passed in WP(C) 1147/2018 and other connected writ petitions, decided on 07.03.2019.

JUDGE

sanjay

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