Mr. P. Roy Barman vs Mr. D. Bhattacharjee
2022 Latest Caselaw 941 Tri

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C) 809/2020
         For Petitioner(s)       :    Mr. P. Roy Barman, Sr. Advocate
                                      Mr. K. Chakraborty, Advocate
         For Respondent(s)       :    Mr. D. Bhattacharjee, GA

Mr. S. Saha, Advocate Mr. B. Majumder, Deputy SGI

HON'BLE MR. JUSTICE ARINDAM LODH Order 14/11/2022 Mr. P. Roy Barman, learned senior counsel has submitted that the matter is covered by a judgment dated 21.09.2022 passed by a Division Bench of this Court in W.A. 231 of 2020. Mr. D. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation. Prayer stands allowed.

List the matter on 17.11.2022.

JUDGE

Saikat