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Ms. S. Deb (Gupta) vs Mr. D. Bhattacharjee
2022 Latest Caselaw 939 Tri

Citation : 2022 Latest Caselaw 939 Tri
Judgement Date : 14 November, 2022

Tripura High Court
Ms. S. Deb (Gupta) vs Mr. D. Bhattacharjee on 14 November, 2022
                           HIGH COURT OF TRIPURA
                                   AGARTALA
                             Cont. Cas (C) 22/2022
         For Petitioner(s)       :    Ms. S. Deb (Gupta), Advocate
         For Respondent(s)       :    Mr. D. Bhattacharjee, GA

Mr. S. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 14/11/2022 In response to an SLP, the Hon'ble Supreme Court has already stayed the operation of the impugned judgment and contempt proceedings have also been ordered to be stayed. In view of this, the matter has become infructuous Accordingly, the instant contempt application stands dropped and thus disposed.

JUDGE

Saikat

 
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