Citation : 2022 Latest Caselaw 936 Tri
Judgement Date : 14 November, 2022
HIGH COURT OF TRIPURA
AGARTALA
Cont. Cas(C) 111/2022
For Petitioner(s) : Ms. A. Debnath, Advocate
For Contemnor(s) : Mr. K. Bhattacharjee, Advocate
HON'BLE MR. JUSTICE ARINDAM LODH
Order 14/11/2022 Mr. K. Bhattacharjee, learned counsel appearing for the contemnors has submitted that the order will be complied with in terms of the judgment passed by this court within a period of 6 (six) weeks. With the above submission the instant contempt proceeding stands dropped and thus disposed.
JUDGE
Saikat
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