Present vs For The
2022 Latest Caselaw 918 Tri

Citation : 2022 Latest Caselaw 918 Tri
Judgement Date : 3 November, 2022

Tripura High Court

Present vs For The on 3 November, 2022

                      HIGH COURT OF TRIPURA
                            AGARTALA
                       CONT.CAS(C) 14 OF 2022
Present:
    For the petitioner (s)     : Mr. A. Sengupta, Advocate.

    For the respondent- : Mr. A. Nandi, Advocate.

contemnor (s) HON'BLE MR.JUSTICE ARINDAM LODH 03.11.2022 Order

Mr. A. Sengupta, learned counsel appearing for the petitioner has submitted that the judgment and order passed by this court in WP(C) 430 of 2021 has been complied with by the respondent-contemnor.

Mr. A. Nandi, learned counsel appearing for the respondent- contemnor has also conceded the submission of Mr. Sengupta, learned counsel for the complainant.

In view of this, the contempt proceeding stands dropped and thus disposed of.

JUDGE

sanjay

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