Citation : 2022 Latest Caselaw 485 Tri
Judgement Date : 5 May, 2022
HIGH COURT OF TRIPURA
AGARTALA
I.A. No. 01 of 2022
In MAT App. No. 02 of 2022
For Applicant(s) : Ms. A. Debbarma, Adv.
For Respondent(s) : Ms. R. Purkayastha, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
Order
05/05/2022
Ms. A. Debbarma, learned counsel appears for the
applicant who filed this application seeking stay of operation of the
impugned judgment and decree.
Ms. R. Purkayastha, learned counsel appears for the sole
respondent.
Since the appeal has been filed within the limitation, this
interlocutory application stands dismissed as not pressed.
JUDGE JUDGE Rudradeep
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