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A) Arb. A. No.3/2019 vs Mr. D K Biswas
2022 Latest Caselaw 380 Tri

Citation : 2022 Latest Caselaw 380 Tri
Judgement Date : 30 March, 2022

Tripura High Court
A) Arb. A. No.3/2019 vs Mr. D K Biswas on 30 March, 2022
                                  Page - 1 of 1


                          HIGH COURT OF TRIPURA
                                 AGARTALA

                    Arb. A. No.3/2019 with Arb. A. No.1/2021

A) Arb. A. No.3/2019.
            For Appellant(s)
                           : Mr. D K Biswas, Sr. Advocate,
                             Mr. G K Nama, Advocate.
                             Mr. J Das, Advocate.
         For Respondent(s) : Mr. Somik Deb, Sr. Advocate,

Mr. Raju Datta, Advocate. B) Arb. A. No.1/2021.

For Appellant(s) : Mr. Raju Datta, Advocate. For Respondent(s) : Mr. D K Biswas, Sr. Advocate, Mr. G K Nama, Advocate. Mr. J Das, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE JUSTICE MR. S G CHATTOPADHYAY

_O_R_D_E_ R_

30/3/2022 (Indrajit Mahanty, CJ).

Heard.

Judgment is reserved.

( S G CHATTOPADHYAY, J ) ( INDRAJIT MAHANTY, CJ )

Sukhendu

 
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