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Mr. D. R. Chowdhury vs None
2022 Latest Caselaw 374 Tri

Citation : 2022 Latest Caselaw 374 Tri
Judgement Date : 29 March, 2022

Tripura High Court
Mr. D. R. Chowdhury vs None on 29 March, 2022
                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                    CRP 15 of 2022

        For Petitioner(s)                   : Mr. D. R. Chowdhury, Sr. Adv.
                                              Mr. S. Sarkar, Adv.
        For Respondent(s)                   : None.

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                         ORDER

29.03.2022

Heard counsel for the petitioner.

Judgment reserved.

JUDGE

Dipak

 
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