Citation : 2022 Latest Caselaw 299 Tri
Judgement Date : 11 March, 2022
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
RFA 25 OF 2019
For the appellant (s) : Mr. S.M.Chakraborty, Sr. Advocate.
Ms. A. Pal, Advocate.
For the respondent(s) : Mr. S. Lodh, Advocate.
HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY Order 11.03.2022 Heard Mr. S.M.Chakraborty, learned senior counsel assisted by Ms. A. Pal, learned counsel appearing for the appellant. Also heard Mr. S. Lodh, learned counsel appearing for the respondents.
The first appeal is dismissed. Detailed judgment will be written later on.
JUDGE JUDGE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!