Mr. Somik Deb vs Mr. A. Nandi
2022 Latest Caselaw 280 Tri

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                         HIGH COURT OF TRIPURA
                                AGARTALA
                           W.P.(C)No.752 of 2021
     For Petitioner(s)      :     Mr. Somik Deb, Sr. Adv.
                                  Ms. R. Chakraborty, Adv.
     For Respondent(s)      :     Mr. A. Nandi, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

08/03/2022 Let the matter be listed on 06.04.2022 for disposal.

Mr. Somik Deb, learned senior counsel assisted by Ms. R.

Chakraborty, learned counsel appearing for the petitioners has

submitted that this controversy is squarely covered by a

previous decision of this court.

Mr. A. Nandi, learned counsel appears for the

respondents.

Mr. Deb, learned senior counsel is requested to share the

copy of the judgment with Mr. Nandi, learned counsel appearing

for the respondents.

JUDGE

Moumita