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Mr. Rajiv Kumar vs None
2022 Latest Caselaw 269 Tri

Citation : 2022 Latest Caselaw 269 Tri
Judgement Date : 7 March, 2022

Tripura High Court
Mr. Rajiv Kumar vs None on 7 March, 2022
                                   Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             Review Pet. No.07/2022

For Petitioner                    : Mr. Rajiv Kumar, Advocate,
                                    Mr. Raju Datta, Advocate,
                                    Mr. S. Jamatia, Advocate.
For Respondent(s)                 : None.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 07/03/2022 (Indrajit Mahanty, C.J.)

Heard learned counsel for the review petitioner.

A judgment came to be passed on 20.10.2020 disposing of

WP(C) No.1361 of 2019. Challenging the said order, a writ appeal was filed

which was numbered as W.A. 449 of 2020 and the said appeal came to be

dismissed by order dated 13.12.2021.

Learned counsel for the review petitioner is directed to serve

copy on the counsel appearing for the private respondent.

Matter shall be listed on 11.04.2022.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

 
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