Mr. T. D. Majumder vs Mr. R. Datta
2022 Latest Caselaw 711 Tri

Citation : 2022 Latest Caselaw 711 Tri
Judgement Date : 29 July, 2022

Tripura High Court

Mr. T. D. Majumder vs Mr. R. Datta on 29 July, 2022

                                     HIGH COURT OF TRIPURA
                                           AGARTALA

                                          CRP 58 of 2022

        For Petitioner(s)                        : Mr. T. D. Majumder, Sr. Adv.
                                                   Mr. T. Halam, Adv.
        For Respondent(s)                        : Mr. R. Datta, Adv.

                            HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                               ORDER

29.07.2022

In view of the judgment and order passed on 29.07.2022 in CRP 54 of 2022,

this CRP stands dismissed.

However to vacate the premises one month time is granted from

today.

JUDGE

Dipak

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