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For The vs Mr. S. Saha
2022 Latest Caselaw 690 Tri

Citation : 2022 Latest Caselaw 690 Tri
Judgement Date : 22 July, 2022

Tripura High Court
For The vs Mr. S. Saha on 22 July, 2022
                                        Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                  WA No. 463 of 2020

          For the Appellant(s)      :      Mr. D. Bhattacharjee, GA
                                           Mr. S. Saha, Advocate
          For the Respondent(s)     :      Mrs. S. Deb (Gupta), Advocate

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

22/07/2022

Appeal dismissed. Elaborate judgment will be passed later

on.

                       JUDGE                                JUDGE




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