Mr. Somik Deb vs Mr. D. Sarma
2022 Latest Caselaw 661 Tri

                             HIGH COURT OF TRIPURA
                                    AGARTALA
                               Cont. Cas (C) 39/2022

         For Petitioner(s)         :     Mr. Somik Deb, Sr. Advocate
                                         Ms. R. Chakraborty, Advocate
         For Respondent(s)         :     Mr. D. Sarma, Additional GA

HON'BLE MR. JUSTICE ARINDAM LODH Order 12/07/2022 It is submitted that in an intra court appeal, the judgment and order dated 28.04.2022 passed by this court has been stayed by order dated 25.05.2022 passed in I.A. 1 of 2022 arising out of W.A. 70 of 2022. In view of this, the instant contempt application may not continue. Accordingly, the instant contempt application stands dropped and disposed of.

However, liberty is reserved with the petitioner to approach this court in an appropriate case.

JUDGE

Saikat