Mr. Somik Deb vs Mr. D. Bhattacharjee
2022 Latest Caselaw 650 Tri

Citation : 2022 Latest Caselaw 650 Tri
Judgement Date : 11 July, 2022

Tripura High Court

Mr. Somik Deb vs Mr. D. Bhattacharjee on 11 July, 2022

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                  WP(C) 687 of 2020

        For Petitioner(s)                : Mr. Somik Deb, Sr. Adv.
                                           Mrs. R. Chakraborty, Adv.
        For Respondent(s)                : Mr. D. Bhattacharjee, GA.
                                           Mr. R. G. Chakraborty, Adv.

                      HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                         ORDER

11.07.2022

Heard both sides.

Judgment reserved.

JUDGE

Dipak

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