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For The vs Mr. A.Baran
2022 Latest Caselaw 644 Tri

Citation : 2022 Latest Caselaw 644 Tri
Judgement Date : 8 July, 2022

Tripura High Court
For The vs Mr. A.Baran on 8 July, 2022
                  HIGH COURT OF TRIPURA
                        AGARTALA

                        WA. No. 237 of 2020

For the Appellant(s)            :         Mr. S. Deb, Sr. Advocate
                                          Mr. A.Baran, Advocate
For the Respondent(s)           :         Mr. D. Bhattacharya, GA

Mr. S. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 08/07/2022

Arguments heard. Judgment reserved.

            JUDGE                                      JUDGE




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