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Mr. P. Roy Barman vs Mr. D. Sharma
2022 Latest Caselaw 619 Tri

Citation : 2022 Latest Caselaw 619 Tri
Judgement Date : 1 July, 2022

Tripura High Court
Mr. P. Roy Barman vs Mr. D. Sharma on 1 July, 2022
                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                            WP(C)No.525 of 2022

               For Petitioner(s)                 : Mr. P. Roy Barman, Sr. Adv.
                                                   Mr. S. Bhattacharjee, Adv.
               For Respondent(s)                 : Mr. D. Sharma, Addl. G.A.

HON'BLE MR. JUSTICE T. AMARNATH GOUD

Order

01/07/2022

In view of the common judgment and order passed today in

WP(C)No.524 of 2022 and WP(C)No.525 of 2022, this writ petition is disposed of.

The original judgment and order be kept in the file of WP(C)No.524

of 2022.

JUDGE

Sabyasachi B

 
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