For vs For
2022 Latest Caselaw 2 Tri

Citation : 2022 Latest Caselaw 2 Tri
Judgement Date : 3 January, 2022

Tripura High Court

For vs For on 3 January, 2022

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               W.A. No.223/2021

For Appellant(s)                 : Mr. Partha Saha, Advocate.
For Respondent(s)                : Mr. S.M. Chakraborty, Sr. Advocate,

Mrs. P. Chakraborty, Advocate, Ms. Ankita Pal, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 03/01/2022 (Indrajit Mahanty, C.J.)

Heard learned counsel for the respective parties.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

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