Mr. S. Kar Bhowmik vs Mr. Pk Biswas
2022 Latest Caselaw 116 Tri

Citation : 2022 Latest Caselaw 116 Tri
Judgement Date : 31 January, 2022

Tripura High Court

Mr. S. Kar Bhowmik vs Mr. Pk Biswas on 31 January, 2022

                  HIGH COURT OF TRIPURA
                         AGARTALA
                     Tr.P. (Crl.) 1 /2022
For the Petitioner(s)   :   Mr. S. Kar Bhowmik, Sr. Advocate
                            Mr. Ratan Datta, PP
                            Mr. A. Bhattacharjee, Advocate
                            Mr. S. Debnath, Addl. PP
For Respondent(s)       :   Mr. PK Biswas, Sr. Advocate

Mr. Somik Deb, Sr. Advocate Mr. D. Biswas, Advocate Mr. P. Majumder, Advocate Mr. A. Banerjee, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 31/01/2022

Arguments heard. Judgment reserved.

JUDGE

Saikat

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