For vs For
2022 Latest Caselaw 109 Tri

Citation : 2022 Latest Caselaw 109 Tri
Judgement Date : 28 January, 2022

Tripura High Court

For vs For on 28 January, 2022

                                   Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               RFA No.04/2020
                                   With
                               RFA No.03/2016

For Appellant(s)                 : Mr. Arijit Bhowmik, Advocate.
For Respondent(s)                : Mr. I. Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S. TALAPATRA

Order 28/01/2022 (Indrajit Mahanty, C.J.)

Hearing concluded.

Judgment reserved.

(S. TALAPATRA), J (INDRAJIT MAHANTY), CJ

Pulak

Download the LatestLaws.com Mobile App