Mr. Somik Deb vs Mr. D. Bhattacharya
2022 Latest Caselaw 233 Tri

                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                           Cont.Cas(C)No.106 of 2021

               For Petitioner(s)                   : Mr. Somik Deb, Sr. Adv.
                                                     Ms. R. Chakraborty, Adv.
               For Respondent(s)                   : Mr. D. Bhattacharya, Sr. Adv.

Mr. S. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

25/02/2022

Mr. Somik Deb, learned senior counsel assisted by Ms. R.

Chakraborty, learned counsel appearing for the petitioners has at the outset

submitted that the respondents have already implemented the judgment by the

memorandum dated 18.02.2022 [Annexure-R/1 to the reply filed by the

respondents].

The replies of the respondents are taken into record as those are

filed by Mr. S. Saha, learned counsel appearing for the respondents in the court.

In view of that, this proceeding stands closed.

Notice as issued earlier is recalled.

JUDGE

Sabyasachi B