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For vs For
2022 Latest Caselaw 201 Tri

Citation : 2022 Latest Caselaw 201 Tri
Judgement Date : 18 February, 2022

Tripura High Court
For vs For on 18 February, 2022
                               Page 1 of 1




                   HIGH COURT OF TRIPURA
                       _A_G_A_R_T_A_L_A_
          IA No.04 of 2022 IN LA APP No.108 of 2019(D/O)
For Applicant(s)     : Mr. N. Majumder, Advocate.
For Respondent(s)     : None.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

_O_ R_ D_ E_ R_ 18/02/2022 List this matter before the Bench of Hon'ble Mr. Justice S.

Talapatra who passed the judgment in the connected LA appeal.

(INDRAJIT MAHANTY), CJ

Dipesh

 
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