None vs Mr. B. Majumder
2022 Latest Caselaw 191 Tri

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                         HIGH COURT OF TRIPURA
                                AGARTALA
                          Cont.Cas(C)No.44 of 2021
     For Petitioner(s)      :    None
     For Respondent(s)      :    Mr. B. Majumder, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

Order 17/02/2022

Since the judgment dated 16.12.2020 delivered in WA 30

of 2020 has been stayed by the apex court by the order dated

09.07.2021 as passed in SLP(C)7376/2021, let this contempt

matter be closed with liberty reserved to the petitioner that the

petitioner will be at liberty to approach this court for drawing up

contempt proceeding subject to the outcome of the proceeding

before the apex court.

Accordingly, this matter stands closed.

Notice as issued stands recalled.

Today none appeared for the petitioner.

However, Mr. B. Majumder, learned counsel has appeared

for the respondents.

          JUDGE                                         JUDGE



Moumita