Mr. Cs Sinha vs Mr. S. Kar Bhowmik
2022 Latest Caselaw 158 Tri

Citation : 2022 Latest Caselaw 158 Tri
Judgement Date : 9 February, 2022

Tripura High Court

Mr. Cs Sinha vs Mr. S. Kar Bhowmik on 9 February, 2022

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                 Crl. Rev. P. 28/2021


For Petitioner(s)        :     Mr. CS Sinha, Adv.

For Respondent(s)        :     Mr. S. Kar Bhowmik, Sr. Adv.

: Mr. A. Bhattacharjee, Adv.

: Mr. J. Das, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

09/02/2022

Heard Mr. CS Sinha, learned counsel appearing for the petitioner.

Heard Mr. Samrat Kar Bhowmik, learned senior advocate appearing

along with Mr. A. Bhattacharjee & Mr. J. Das, learned advocates for the

Respondent.

Judgment is reserved.

JUDGE

Sabyasachi G

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