Mr. T.D. Majumder vs Mr. R. Datta
2022 Latest Caselaw 149 Tri

Citation : 2022 Latest Caselaw 149 Tri
Judgement Date : 8 February, 2022

Tripura High Court

Mr. T.D. Majumder vs Mr. R. Datta on 8 February, 2022

                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                  Crl.Rev. Petn 27 of 2021

        For Petitioner(s)                     : Mr. T.D. Majumder, Sr. Adv.
                                                Mr. B. Debnath, Adv.
        For Respondent(s)                     : Mr. R. Datta, PP
                                                Mr. Samar Das, Adv.

                    HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                          ORDER

08.02.2022

In view of the common judgment & Order passed today in

Criminal Petition No. 43 of 2018 and Criminal Revision Petition No. 27 of

2021, this petition stands allowed.

The original copy of the judgment & Order is kept in the file

of Crl.Petn 43 of 2018.

JUDGE

Dipak

Download the LatestLaws.com Mobile App