Present vs For The
2022 Latest Caselaw 132 Tri

Citation : 2022 Latest Caselaw 132 Tri
Judgement Date : 2 February, 2022

Tripura High Court

Present vs For The on 2 February, 2022

                                Page 1 of 1


                        HIGH COURT OF TRIPURA
                             AGARTALA

                          F.A. NO.2 OF 2019

           HON'BLE MR. JUSTICE T. AMARNATH GOUD
            HON'BLE MR. JUSTICE ARINDAM LODH

Present:
For the Appellant(s)             : Mr. P. Chakraborty, Advocate.

For the Respondent(s)            : Mr. S. Lodh, Advocate.

02.02.2022

Order

Arguments heard

Judgment reserved.

JUDGE JUDGE

suhanjit

Download the LatestLaws.com Mobile App