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For vs For
2022 Latest Caselaw 126 Tri

Citation : 2022 Latest Caselaw 126 Tri
Judgement Date : 2 February, 2022

Tripura High Court
For vs For on 2 February, 2022
                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                        FA 11 of 2019

        For Appellant(s)                : Mr. B. N. Majumder, Sr. Adv.
        For Respondent(s)               : Ms. Sarama Deb, Adv.

                      HON'BLE MR. JUSTICE T. AMARNATH GOUD
                       HON'BLE MR. JUSTICE ARINDAM LODH

                                              ORDER

02.02.2022

Heard counsel for the appellant as well as for the

respondent.

Judgment reserved.

                             JUDGE                                    JUDGE




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