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For vs Mr. S.C. Das
2022 Latest Caselaw 1013 Tri

Citation : 2022 Latest Caselaw 1013 Tri
Judgement Date : 5 December, 2022

Tripura High Court

For vs Mr. S.C. Das on 5 December, 2022

                        HIGH COURT OF TRIPURA
                              AGARTALA

                            WA 241 of 2020

    For Appellant(s)             :      Mr. S. K. Deb, Sr. Advocate
                                        Mr. S.C. Das, Advocate
    For respondent(s)            :      Mr. D. Bhattacharjee, G.A

Mr. P. Saha, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 05/12/2022

Arguments heard. Judgment reserved.

                JUDGE                                       JUDGE




Rohit

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For vs Mr. S.C. Das
2022 Latest Caselaw 1013 Tri

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

For vs Mr. S.C. Das2022 Latest Caselaw 1013 Tri

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

For vs Mr. S.C. Das
2022 Latest Caselaw 1013 Tri