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Unknown vs For Court On Its Own Motion : Ms. ...
2022 Latest Caselaw 819 Tri

Citation : 2022 Latest Caselaw 819 Tri
Judgement Date : 31 August, 2022

Tripura High Court
Unknown vs For Court On Its Own Motion : Ms. ... on 31 August, 2022
                                   Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C)(PIL) No.25/2021

For Court on its own motion       : Ms. Aradhita Debbarma, Amicus Curiae.
For Respondent(s)                 : Mr. Debalay Bhattacharjee, G.A.,

Mr. Soumyadeep Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 31/08/2022 (Indrajit Mahanty, C.J.)

Hearing concluded.

Judgment is reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak

 
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