Mr. S. Bhattacharjee vs Mr. R. Datta
2022 Latest Caselaw 783 Tri

Citation : 2022 Latest Caselaw 783 Tri
Judgement Date : 22 August, 2022

Tripura High Court

Mr. S. Bhattacharjee vs Mr. R. Datta on 22 August, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA
                          AB NO.38 OF 2022

           HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Petitioner(s)            : Mr. S. Bhattacharjee, Advocate.

For the Respondent(s)            : Mr. R. Datta, P.P.

Mr. S. Ghosh, Addl. P.P.

22.08.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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