Mr. P.K. Biswas vs Mr. Bidyut Majumder
2022 Latest Caselaw 769 Tri

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                            WP(C)(HC) No.2 of 2022
For Petitioner(s)            : Mr. P.K. Biswas, Senior Advocate,
                               Mr. P. Majumder, Advocate,
                               Ms. S. Debbarma, Advocate.
For Respondent(s)            : Mr. Bidyut Majumder, Asst. Solicitor General,

Mr. Samrat Ghosh, Addl. Public Prosecutor.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_R_D_E_R_ 17/8/2022 (Indrajit Mahanty, C.J.)

Learned counsel appearing for the petitioner has served copies

of order dated 05.04.2021 passed by the learned Special Judge (NDPS),

Kamalpur in Salema PS Case No.02 of 2020 (NDPS) and order dated

06.06.2020 passed by the learned Special Judge(NDPS), Kamalpur in

Kamalpur PS Case No.2020KMP023(NDPS) pertaining to the present

petition before this Court. The same be kept on record.

Mr. Samrat Ghosh, learned Addl. Public Prosecutor shall

produce the file containing the detention order.

Arguments concluded. Judgment reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Deepshikha