For vs For
2022 Latest Caselaw 466 Tri

Citation : 2022 Latest Caselaw 466 Tri
Judgement Date : 27 April, 2022

Tripura High Court

For vs For on 27 April, 2022

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                 MAC App. 22/2022

For Appellant/(s)        :       Mr. P.K. Ghosh, Adv.

For Respondent(s)        :       Mr. G.S. Das, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order

27/04/2022

Heard Mr. P.K. Ghosh, learned counsel appearing for the appellant-

Insurance Company. Also heard Mr. G.S. Das, learned counsel appearing

for the claimant-respondent.

Judgment is reserved.

JUDGE

Sabyasachi G.

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