Mr. P K. Biswas vs Mr. R. Datta
2022 Latest Caselaw 434 Tri

Citation : 2022 Latest Caselaw 434 Tri
Judgement Date : 11 April, 2022

Tripura High Court

Mr. P K. Biswas vs Mr. R. Datta on 11 April, 2022

                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                  Crl.Rev.P 6 of 2020


        For Petitioner(s)                    : Mr. P K. Biswas, Sr. Adv.
                                               Mr. D. Biswas, Adv.
        For Respondent(s)                    : Mr. R. Datta, PP

                     HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                          ORDER

11.04.2022

Heard counsel for the parties.

Judgment reserved.

JUDGE

Dipak

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