Present vs For The
2022 Latest Caselaw 416 Tri

Citation : 2022 Latest Caselaw 416 Tri
Judgement Date : 7 April, 2022

Tripura High Court

Present vs For The on 7 April, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                        MAC APP NO.5 OF 2022

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Appellant(s)             : Mr. S.K. Bhowmik, Sr. Advocate.
                                   Mr. J. Das, Advocate.

For the Respondent(s)            : Mr. K.C. Bhattacharjee, Advocate.

Mr. P.S. Roy, Advocate. Mr. D.C. Saha, Advocate.

07.04.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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