For vs For
2022 Latest Caselaw 407 Tri

Citation : 2022 Latest Caselaw 407 Tri
Judgement Date : 6 April, 2022

Tripura High Court

For vs For on 6 April, 2022

                     HIGH COURT OF TRIPURA
                           AGARTALA

                            Crl. A. 9 /2020

        For Appellant(s)     :       Mr. HK Bhowmik, Advocate
        For Respondent(s)    :       Mr. S. Debnath, Additional PP

Mr. B. Debnath, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 06/04/2022

Arguments heard. Judgment reserved.

JUDGE

Rohit

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