Ms. S. Debgupta vs Mr. D. Bhattacharya
2022 Latest Caselaw 398 Tri

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                        Cont.Cas(C)No.08 of 2022

               For Petitioner(s)                : Ms. S. Debgupta, Adv.
               For Respondent(s)                : Mr. D. Bhattacharya, Sr. Adv.

Mr. S. Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

04/04/2022

Let the matter be listed on 25.04.2022 as it has been submitted by

Mr. D. Bhattacharya, learned senior counsel who is representing the respondents

that it is expected that the Special Leave Petition [SLP] as pending before the

apex Court would be taken up and the respondents may urge for an interim order

against the judgment which has affirmed the judgment and order dated

07.02.2022 delivered in WP(C)No.1105 of 2018.

Ms. S. Debgupta, learned counsel appears for the petitioner.

JUDGE

Sabyasachi B